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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(10) in Orissa News Media Accreditation Rules, 2006

(10)Whether employed whole-time or part-time ?
(a)Give details and state the salary/emoluments :
(b)Are you coming under EPF, if yes, please attach EPF slip along with salary slip for last one year.