Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 18 in Orissa News Media Accreditation Rules, 2006

18. Repeal.

- The Orissa Press Accreditation (Constitution of the Orissa Press Accreditation Committee and Grant of Accreditation) Rules, 1994 are hereby repealed :Provided that notwithstanding such repeal anything done or any action taken under the rules so repealed shall be deemed to have been done or taken under these rules.Annexure-IApplication form for Accreditation of News Media Representatives at the State/District/Subdivision/Block Headquarters of OrissaToThe Director,Information & Public Relations Department,Bhubaneswar.Sir,I, the news representative of.................(Name of the Print Media/Electronic Media Organization) with the particulars appended herewith may kindly be granted accreditation by the Government of Orissa to work with my headquarters at..............
(1)Name in full (in block letters) :
(2)Father's/Husband's name in full (in block letters) :
(3)
(a)Present residential address, telephone No.
(b)Office address in full, Telephone No.
(4)Permanent Home address :
(5)Nationality :
(6)Date and place of birth :
(7)Name and address of the Print/Electronic Media Organization on whose behalf accreditation is being sought :
(8)Designation :
(9)Are you working only as a News Representative/Editor or also as General Manager :
(10)Whether employed whole-time or part-time ?
(a)Give details and state the salary/emoluments :
(b)Are you coming under EPF, if yes, please attach EPF slip along with salary slip for last one year.
(11)Are you engaged in any other work ? (Please give details) :
(12)Educational and other qualifications :
(13)Professional & Experience (in chronological order)
Print/Electronic Media where salaried posts wereheld Post held Period of Service Salary drawn
From To
(1) (2) (3) (4) (5)
         
(14)Are you accredited with Central/State Government, if so, please give details.
(15)Since when residing at the headquarters of State/District/Sub-division/Block (Strike out which is not applicable)
(16)Places of stay during the last five years with full address.I agree to abide by the Orissa News Media Accreditation Rules, 2006 as amended from time to time of the Information & P.R. Department and to accept the decisions of Government of Orissa in the said Department.I do hereby declare that there is no dues pending against me towards rent of the Government quarters, dues of electricity/water charges.I promise that I will not engage myself in any work other than journalistic. I will also surrender my accreditation card within 15 days of my ceasing to be a news representative from this Print/Electronic Media/Media Organisation.Certified that the above information is correct.Yours faithfully,Date...........Signature of the News RepresentativeTo be filled in by the Editor/general Manager of the Print/Electronic Media/Media Organisation