Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(6) in The Punjab Motor Transport Workers Rules, 1963

(6)The doors and windows of a canteen building shall be of fly proof construction and shall allow adequate ventilation.