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State of Punjab - Section

Section 17 in The Punjab Motor Transport Workers Rules, 1963

17. Canteens.

(1)The employer of every undertaking shall provide, for the use of the motor transport workers at every place wherein one hundred motor transport workers or more ordinarily call on duty, during every day, an adequate canteen in or near the place wherein the undertaking is situated according to the standards prescribed in this rule.
(2)The employer shall submit for the approval of the Chief Inspector plans and site plans in duplicate of the building to be constructed or adapted for use as a canteen.
(3)The canteen building shall be situated not less than 15 metres from any latrine, urinal or any other source of dust, smoke, or obnoxious fumes :Provided that the Chief Inspector may in any particular case relax the provision of this sub-rule to such extent as may be reasonable in the circumstances and may require measures to be adopted to secure the essential purpose of this sub-rule.
(4)The canteen building shall be constructed in accordance with the plans approved by the Chief Inspector and shall accommodate at least a dining hall, kitchen, storeroom, pantry and washing places separately for workers and for utensils.
(5)In a canteen, the floor and inside walls upto a height of 1.2 metres from the floor shall be made of smooth and impervious material, the remaining portion of the inside wall shall be made smooth by cement plaster or in any other manner approved by the Chief Inspector.
(6)The doors and windows of a canteen building shall be of fly proof construction and shall allow adequate ventilation.
(7)The canteen shall be sufficiently lighted at all times when any person has access to it.
(8)
(a)In every canteen -
(i)all inside walls of rooms and all ceilings, passages and stair- cases shall be lime-washed, colour washed or painted, as the case may be, and shall also be disinfected. Lime-washing or colour washing shall be carried out once in every year, painting once in every three years and disinfecting once in six months;
(ii)all wood-work shall be varnished or painted once in every three years; and
(iii)all internal structural iron or steel work shall be varnished or painted once in every three years :
Provided that inside walls of the kitchen shall be lime-washed once in every four months.
(b)Records of dates on which lime-washing, colour-washing varnishing, painting or disinfecting as the case may be, is carried out shall be maintained in a register in Form No. IV.
(9)The precincts of the canteen shall be maintained in a clean and sanitary conditions. Waste water shall be carried away in suitable covered drains and shall not be allowed to accumulate so as to cause a nuisance. Suitable arrangement shall be made for the collection and disposal of garbage.