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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Maharashtra - Subsection

Section 97(a) in Maharashtra Factories Rules, 1963

(a)The Inspector may sanction the employment of adult workers in more than one factory on the same day if he is satisfied that such adult worker is allowed to work not more than forty eight hours in a week and is allowed weekly holidays as per section 52.