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State of Assam - Section

Section 6 in The Gauhati University Act, 1947

6. Teaching of the University.

(1)All recognised teaching in connection with he University course shall be conducted under the control of the Academic Council by Teachers of the University, and shall include lecturing and laboratory work and other teaching conducted in accordance with any syllabus prescribed by the Regulations.
(2)The authorities responsible for organising such teaching shall be prescribed by the Statutes.
(3)The courses and curricula shall be prescribed by the Ordinance and subject thereto, by Regulations.