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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(1) in The Gauhati University Act, 1947

(1)All recognised teaching in connection with he University course shall be conducted under the control of the Academic Council by Teachers of the University, and shall include lecturing and laboratory work and other teaching conducted in accordance with any syllabus prescribed by the Regulations.