Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(2) in The Goa Private Security Agencies Rules, 2008

(2)The Controlling Authority shall intimate to the Superintendent of Police of the respective district about refusal of a licence or renewal of an existing licence thereof, as the case may be, for his information.