Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(3) in The Dowry Restraint Act, 1960 (3)[ It shall come into force on such date as the Government may be notification in the Government Gazette, appoint.] [Enforced on 6th March, 1961 under Notification No. 15-SRO/61 dated 6th March, 1961.]
