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[Cites 0, Cited by 3] [Entire Act]

State of Jammu-Kashmir - Section

Section 2 in The Dowry Restraint Act, 1960

2. It extends to the whole of the Jammu and Kashmir State.

(3)[ It shall come into force on such date as the Government may be notification in the Government Gazette, appoint.] [Enforced on 6th March, 1961 under Notification No. 15-SRO/61 dated 6th March, 1961.]