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[Cites 0, Cited by 0] [Section 0] [Entire Act]

State of Bihar - Subsection

Section 0(5) in Schedule for Retail Tariff Rates and Terms and Condition of Supply for FY, 2006-07

5.0Street Light Services- Applicability - Applicable for supply of electricity for street light system, including signal system in Corporation, Municipality, Notified area, Committee, Panchayats etc. and also in areas not covered by Municipality and Notified Area Committee provided the number of lamps from a point of supply is not less than five. Also applicable for traffic lights.Category of services