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[Cites 0, Cited by 0] [Section 29(29)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(29)(iii) in New Okhla Industrial Development Area Building Regulations, 2010

(iii)In addition to the required parking spaces for maximum permissible FAR, 3 times additional space for parking component shall be provided.