Section 29(29) in New Okhla Industrial Development Area Building Regulations, 2010
29.1Other Provisions. - (1) Multi-level Parking plots -(i)Multi-level parking facility should preferably be developed in the designated parking spaces/plots.(ii)In order to compensate the cost of multi level parking in designated areas and also to fulfill the growing need of parking spaces within urban areas, a maximum 25% of ground floor covered area may be utilized as commercial space. The balance covered area may be utilized on top floors for office use on a plot designated or planned for parking facility.(iii)In addition to the required parking spaces for maximum permissible FAR, 3 times additional space for parking component shall be provided.(iv)Maximum ground coverage shall be 70%.(v)For development of multilevel parking, models should be worked out to encourage the private sector initiative without commercial component.(vi)Multi level parking facility shall be allowed in all type of plots.
