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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(3) in Rajasthan Public Libraries Rules, 2012

(3)The recognized Public Library Association may be paid a further additional grant for publication of a book or report in library science at the rate of 75 percent of the cost of its publication:Provided that the association shall obtain prior sanction of the Director for such publication and to the estimate of expenditure thereof.