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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(2) in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

(2)At the Police Station level, Register shall be maintained by the Thana Raksha Adhikari as specified in Form 4 while registers specified in Form 5 shall be maintained by Mukhya Rakshak at the level of Raksha Samities.