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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(1)On receipt of a request or direction under sub-rule (2) or (3) of rule 39 the Managing committee of the farmers Organisation shall convene a General Body Meeting Within 20 days by giving 7 days prior notice of the date, time and place of the meeting with agenda of meeting.