Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Jharkhand - Subsection Section 70(a) in The Bihar Primary and Middle Education Rules, 1961 (a)the number and names of schools to be upgraded (whether traditional or basic) and the number of additional teachers and details of equipments required for the purpose;
