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State of Jharkhand - Section

Section 70 in The Bihar Primary and Middle Education Rules, 1961

70. The contents of the Plan.

- The Plan shall include, among others, the following particulars:-
(a)the number and names of schools to be upgraded (whether traditional or basic) and the number of additional teachers and details of equipments required for the purpose;
(b)the number and names of new schools whether traditional or basic to be started with details about the number of teachers and other requirements;
(c)the number and names of unaided (recognised) schools which are in existence from before and which deserve to be brought under the Plan and aided out of the District Education Fund;
(d)the number and names of schools to be converted into basic schools with details of the requirements of each such school;
(e)the number and names of schools to be improved or expanded;
(f)the number and names of schools which deserve financial aid for additions and alterations to its buildings, with particulars;
(g)The number and names of schools which deserve financial aid for furniture and equipments;
(h)the names and other particulars of untrained teachers working in various schools;
(i)the names and other particulars of schools to be relocated according to local needs and changed circumstances; and
(j)any other information relevant to the Plan.