Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] State of Punjab - Subsection Section 15(1)(ii) in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994 (ii)Possesses at least one hundred and twenty hours course with hands on experience in the use of Personal Computer or Information Technology