Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(2) in Pepsu Road Transport Corporation Rules, 1977

(2)The General Manager shall be provided with a staff car or in lieu thereof a monthly conveyance allowance of one hundred rupees. He shall also get dearness allowance at the rate admissible to a Government employee drawing the same day.