Section 14 in Pepsu Road Transport Corporation Rules, 1977
14. Pay and allowances.
(1)The General Manager shall be entitled to pay in the scale of Rs. 400-30-550/40...750/50-1,250 :Provided that a Government employee on deputation with the Corporation shall, at his option, be allowed either the pay admissible to him from time to time in his parent department plus twenty per cent deputation allowance or pay in the aforesaid scale.(2)The General Manager shall be provided with a staff car or in lieu thereof a monthly conveyance allowance of one hundred rupees. He shall also get dearness allowance at the rate admissible to a Government employee drawing the same day.(3)[ The Chief Accounts Officer shall be entitled to pay in the scale of Rs. 1,400- 60=1,700/75-2,000/100 2,400, along with usual allowances :Provided that he is an associate of the Institute of Chartered Accountants of India, of an associate of the Institute of Costs and Works Accountants of India or a Master of Business Administration with specialisation in Financial Management having at least three year's experience in maintenance of accounts or preparation of budget and balance-sheet or auditing and financial management in a Government or a semi-Government or a Private reputed commercial concern; or Chief-Accounts Officer of the Finance Department:Provided further that a Government employee on deputation to the Corporation shall be allowed pay admissible to him from time to time in his parent department plus deputation allowance as sanctioned by the State Government from time to time. He shall also get dearness allowance at rate admissible to a Government employee drawing the same pay.] [Substituted vide Punjab Government Notification dated 6.9.1982.](4)Where a Government employee is on deputation with the Corporation as General Manager or Chief Accounts Officer, the Corporation shall pay for the period of deputation to the Government leave and pension contribution at such rates as may be specified by the Government.
