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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(3) in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

(3)Every inmate shall be given for the purpose of washing cloths half a bar of washing soap per month and for bathing purpose half a cake of toilet soap per months and 3/4 oz. of soap-nut powder per week. Every inmate shall also be provided with four grams of oil daily for dressing of hair and half an ounce of oil once a week for oil bath. A sufficient number of mirrors shall be placed in each dormitory.