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State of Rajasthan - Section

Section 23 in Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958

23. Supply of clothing etc. to inmates of protective homes.

(1)Each inmate shall be supplied with a steel box, an unbreakable plate, tumbler and a mirror.
(2)Clothing and bedding to inmates shall be supplied on the following scale-
Name of articles1 Scale of supply per head2 Serviceability3
SareesBlousesPetticoatsBodiceesTowel'sSanitaryclothDurriesPillowPillow casesBedsheetsWoodencombs 232422yards11222 For one yearTobe replaced when worn out for two yearsIn a year
(3)Every inmate shall be given for the purpose of washing cloths half a bar of washing soap per month and for bathing purpose half a cake of toilet soap per months and 3/4 oz. of soap-nut powder per week. Every inmate shall also be provided with four grams of oil daily for dressing of hair and half an ounce of oil once a week for oil bath. A sufficient number of mirrors shall be placed in each dormitory.
(4)The Director may alter this scale with the sanction of the Government.