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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(3) in Punjab State Veterinary Council Rules, 1997

(3)Every such claim or objections, as the case may be shall be examined by the Registrar who shall record his remarks thereon following which he may either allow or reject the claim or objection :Provided that a claim or objection shall not be rejected unless the person making it is given an opportunity of making representation against such rejection.