Section 7 in Punjab State Veterinary Council Rules, 1997
7. [Section 37 and Section 65(2)(b)].
(1)Form of claim and objection and the manner of their disposal - Every claim in Form I shall be signed by the person who required his name to be included in the rolls.(2)Every objections in Form II to the inclusion of a name in the rolls shall be preferred by a person whose name is already included in the rolls shall be countersigned by another person whose name is also included in the rolls.(3)Every such claim or objections, as the case may be shall be examined by the Registrar who shall record his remarks thereon following which he may either allow or reject the claim or objection :Provided that a claim or objection shall not be rejected unless the person making it is given an opportunity of making representation against such rejection.(4)The decision of the Registrar allowing or rejecting a claim or objection under this rules shall be final.
