Section 54(4) in University of Horticultural Sciences Act, 2009
(4)Without prejudice to the generality of the provisions of the preceding sub-sections, Academic Council may make regulations for;-(a)holding of convocations to confer degrees and diplomas;(b)conferment of honorary degrees, academic distinctions and withdrawal of degrees;(c)establishment and abolition of hostels maintained by the University;(d)Institution of fellowships, scholarships, stipend, bursaries, medals and prizes and the conditions of award thereof;(e)Entrance or admission of the students of the University and their enrollment and continuance as such and the conditions and procedures for dropping students from enrollment;(f)Fees which may be charged by the University;(g)Courses of study to be laid down for all degrees, diplomas and certificates of the University;(h)Conditions under which students shall be admitted to the degrees, diplomas or other courses and examinations of the University and eligibility for the award of degrees and diplomas;(i)Conditions for conferment of degrees and other academic distinctions;(j)Maintenance of discipline among the students of the University;(k)Special arrangements, if any, which may be made for residence, discipline and teaching of women students and the provision of special courses of study for women;(l)Conditions of residence of students of the University and levy of fees for residence in hostels;(m)Recognition and management of hostels maintained by the University.Chapter-IX Miscellaneous
