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[Cites 0, Cited by 0] [Section 54(4)] [Section 54] [Entire Act]

State of Karnataka - Subsection

Section 54(4)(h) in University of Horticultural Sciences Act, 2009

(h)Conditions under which students shall be admitted to the degrees, diplomas or other courses and examinations of the University and eligibility for the award of degrees and diplomas;