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State of Tamilnadu - Section

Section 5 in Sarva Shiksha Abhiyan

5. Teachers appointed after the date of this Notification in certain cases. - Where an appropriate Government, or local authority or a school has issued an advertisement to initiate the process of appointment of teachers prior to the date of this Notification, such appointments may be made in accordance with the NCTE (Determination of Minimum Qualifications for Recruitment of Teachers in Schools) Regulations, 2001 (as amended from time to time) above NCTE Regulation. SSA will support the training of untrained teachers to meet NCTE requirements as well as to develop group of pedagogically empowered teacher.

4.4.7Pre-Service Training for Teachers. - Teacher preparation is very essential for quality improvement. It will be important to ensure that pre-service training is strengthened with the help of inspiring teacher trainers. Opportunities for the professional development of teachers have to be encouraged and all efforts to provide effective pre-service and in-service training and induction have to be made to attain the objectives of quality education. SSA will converge with the Teacher Education Scheme such that teacher preparation as per district attrition can be ensured. For ensuring academic and professional qualification within a stipulated time frame, SSA will provide resources and organise training of untrained teacher leading to prescribed certification.
Curricular Areas : Two-year D. Ed ProgrammeChild Studies: Two Courses