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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(2) in The Rajasthan Agricultural Produce Markets Rules, 1963

(2)Any person contravening or disobeying any of the directions referred to sub-rule (1) shall, on conviction be punishable with fine which may extend to Rs. 10/- for the first offence and to Rs. 50/- for any subsequent offence.