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State of Rajasthan - Section

Section 68 in The Rajasthan Agricultural Produce Markets Rules, 1963

68. Penalty for disobedience of orders of Committee.

(1)No person shall-
(a)enter a principal market yard or some market yard in contravention of a direction given by a servant or a member of the Market Committee;
(b)disobey any of the directions of the Market Committee in regard to the places where carts ladden with agricultural produce may stand or loads of agricultural produce may be exposed or in regard to the road by which or in regard to the times at which they may proceed.
(2)Any person contravening or disobeying any of the directions referred to sub-rule (1) shall, on conviction be punishable with fine which may extend to Rs. 10/- for the first offence and to Rs. 50/- for any subsequent offence.