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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 32(2)(c) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(c)in case of emergency, direct the execution of stoppage of any work or the doing of any act which requires the sanction of the Market Committee.