Section 32(2) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017
(2)The Chairperson shall-(a)preside over the meetings of the Market Committee and the sub-committees and conduct business of such meetings;(b)watch over the financial, developmental and executive administration;(c)in case of emergency, direct the execution of stoppage of any work or the doing of any act which requires the sanction of the Market Committee.
