Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(h) in Shipping Bill and Bill of Export (Form) Regulations, 1991 (h)that the goods are not manufactured partly or wholly in bonds under Section 65 of the Customs Act, 1962;
