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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Tulsi Ram Thakur And Others vs . Smt. Shivani Sharma And Others on 22 November, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Tulsi Ram Thakur and others Vs. Smt. Shivani Sharma and others CMPMO No. 1118 of 2019 22.11.2022 Present: Ms. Devyani Sharma, Advocate, for the petitioners.

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None for respondent No. 1.

M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for respondents No. 2 and 3.

Mr. Naresh K. Gupta, Advocate, for respondents No. 4 and 5.

Despite repeated calls, none appeared on behalf of respondent No. 1. In the interest of justice, list for consideration after one week.

(Ajay Mohan Goel) Judge November 22, 2022 (bhupender) ::: Downloaded on - 22/11/2022 20:37:23 :::CIS