Himachal Pradesh High Court
Tulsi Ram And Others vs . Smt. Shivani Sharma And Others on 12 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Tulsi Ram and others Vs. Smt. Shivani Sharma and others CMPMO No. 1118 of 2019 .
12.05.2022 Present: Ms. Devyani Sharma, Advocate, for the petitioners.
Mr. Amrinder Singh Rana, Advocate, for respondent No. 1.
M/s Sumesh Raj, Dinesh Thakur & Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Dhumal, Deputy Advocate General & Mr. Manoj Bagga, Assistant Advocate General, for respondents No. 2 and 3.
Mr. Naresh K. Gupta, Advocate, for respondents No. 4 and 5.
Learned counsel for the petitioners submits that the case be taken up after three weeks, to enable her to have fresh instructions from the petitioners. Ordered accordingly.
List after three weeks, as prayed for.
(Ajay Mohan Goel) Judge May 12, 2022 (bhupender) ::: Downloaded on - 12/05/2022 20:06:57 :::CIS