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[Cites 0, Cited by 0] [Section 379] [Entire Act]

State of Madhya Pradesh - Subsection

Section 379(2) in M.P. Civil Court Rules, 1961

(2)The numbers of processes issued in connection with such receipt shall be noted on the counterfoil in the Book of Receipts and the numbers of receipts shall be given against the connected processes in the register of process and process-fees. An account of receipts and expenditure of diet-money shall be made in the Book of Receipts on the back of the last receipt issued for the day in respect of every day on which a transaction occurred showing that all amounts received have been fully spend and duly accounted for.The appropriate form will be one of the samples given below :-
  A.-Account of diet-money for 7th April, 1990.-  
  Last Balance- Rs.
(i) As per receipt No.............. 10
(ii) As per register of diet-money received by money order 6
  Total receipts during the day  
(i) As per receipt No.............. 8
(ii) As per register of diet-money received by money order 5
  Sent to Nazarat-  
(i) As per receipt No.............and process No................. 15
(ii) As per register of diet-money received by money-order vide P.Nos.......... 8
  Balance  
(i) Receipt Nos.............. 3
(ii) As per register of diet-money received by money order. 3
  Or  
  B.-Account of diet-money for 7th April, 1990  
  Last Balance-  
(i) As per receipt No................ 10
(ii) As per register of diet-money received by money order 6
  There was no transaction on 7th April, 1990.  
  Sent to Nazarat-  
(i) As per receipt No.............. 10
(ii) As per register of diet-money received by money order 6
  Balance  
(i) As per receipt No............... Nil
(ii) As per register of diet-money received by money order Nil
  C.-Account of diet money for 8th April, 1990-  
  There were no transactions from 1st to 8th April, 1990.  
  Total receipts during the day-  
(i) As per receipt No............... 15
(ii) As per register of diet-money received by money order 5
  Sent to Nazarat-  
(i) As per receipt No............... 10
(ii) As per register of diet-money received by money order 3
  Balance-  
(i) As per receipt No................ 5
(ii) As per register of diet money received by money order 2
Signature of ClerkVerified.........Judge.Deputy Clerk of Court.Note. - The daily account should be written neatly. As far as possible it should not rim ahead of the receipts actually used. If necessary it may be written on pieces of paper pasted on the last receipt in such a way as to leave all accounts clearly visible.