Section 108Y in Jammu and Kashmir Panchayati Raj Rules, 1996
108Y. Assistance to Illiterate and Infirm Voters.
- If a voter owing to illiteracy or physical infirmity is unable to record his vote in the manner laid down in rules, the Presiding Officer or Polling Officer shall do so according to the direction of the elector and shall record on the counterfoil of the ballot paper the reasons for such action.
