Himachal Pradesh High Court
Shweta Kumari vs . Union Of India & Ors. on 19 October, 2022
Bench: Sabina, Sushil Kukreja
Shweta Kumari vs. Union of India & Ors.
.
CWP No.2702 of 2021 19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. D.N. Sharma, Advocate, for the petitioner.
Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.1/Union of India.
Mr. Anil Jaswal, Additional Advocate General, for respondents No.2 & 3/State.
At the request of learned counsel for the petitioner, list after two weeks.
( Sabina )
Judge
( Sushil Kukreja )
October 19, 2022 Judge
(Yashwant)
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