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[Cites 0, Cited by 0] [Section 24(7)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(7)(a) in The U.P. Electricity Reforms Act, 1999

(a)shall not show any preference or favour to any consumer of electricity, but may differentiate on the ground of the consumer's load factor or purpose of use or power factor, the consumer's total consumption of electricity during any specified period, or the time during which the supply is required;