Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 174] [Entire Act]

State of Tamilnadu - Subsection

Section 174(1) in Tamil Nadu Co-operative Societies Rules, 1988

(1)The sums payable to Government by a registered society under section 86 shall be determined by the Registrar in accordance with such scale as may be notified by the Government, from time to time.