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State of Punjab - Section

Section 12 in The Punjab School Education Board Travelling Allowance Regulations

12. [ [Amended vide Boards item No. 5(5) dated 29.6.1993.]

(a)The local members of the Board, Academic Council and local special invitees to the Academic Council and local members of other Committees constituted by the Board or by the Chairman shall be entitled to conveyance allowance per days as under :-
Members of the Board, Academic Council and special invitees tothe Academic Council including local members. Rs. 150/- per day.
Members of any other committee or including local members andenquiry Officers. 100/- per day.
(b)When a member has to perform work for the Board on separate days but with an interval between them of less than four days, he shall be entitled to charge only daily allowance for the intervening days.]