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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(a) in The Punjab School Education Board Travelling Allowance Regulations

(a)The local members of the Board, Academic Council and local special invitees to the Academic Council and local members of other Committees constituted by the Board or by the Chairman shall be entitled to conveyance allowance per days as under :-