Section 24(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

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Union of India - Subsection

Section 24(1)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)By the next senior officer present:

(i)On being first hoisted in the period of the former's new command;

(ii)After the flag of the former's new rank has been hoisted on promotion.