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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(i) in The U.P. Directorate of Geology and Mining Ministerial Service Rules, 1978

(i)the first efficiency bar unless he has earned at least one entry of 'good' category without getting any adverse entry during the 3 years preceding the years of efficiency bar crossing;