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State of Uttar Pradesh - Section

Section 24 in The U.P. Directorate of Geology and Mining Ministerial Service Rules, 1978

24. Criterion for crossing efficiency bar.

- No person shall be allowed to cross -
(i)the first efficiency bar unless he has earned at least one entry of 'good' category without getting any adverse entry during the 3 years preceding the years of efficiency bar crossing;
(ii)the second efficiency bar unless he has earned at least two entries of 'good' category without getting any adverse entry during the 4 years preceding two years of efficiency bar crossing:
Provided that besides the above, in respect of the posts of Superintendent Accounts, Office Superintendent, Store Superintendent and Head Clerk, the incumbents should have shown capacity of exercising effective control over the staff working under him, and that I in respect of all other posts, excluding Senior Clerk-cum-typist and typist, the incumbents must have shown knowledge of Hindi Typewriting with a minimum speed of 20 words per minute. The incumbents of the posts of Senior Clerk-cum-typist and typist must maintain a minimum speed of 30 words in Hindi typewriting.