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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(3) in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

(3)if the Board fails within a reasonable time to take action on such reference to the satisfaction of the Government, it may, after considering any explanation furnished by the Board, issue such directions consistent with the Act and the rules as the Government may think fit, and the Board shall comply with such directions.