Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 11 in Haryana Murrah Buffalo and Other Milch Animal Breed Rules, 2002

11. Control of Government over Board. Section 17.

(1)The Government shall have the power to make any reference to the Board with regard to any matter of policy or in respect of any act done by it in contravention of the provisions of the Act, the rules or the regulations made thereunder.
(2)The Board shall report to the Government such action, if any, as is proposed to be taken or has been taken on any such reference.
(3)if the Board fails within a reasonable time to take action on such reference to the satisfaction of the Government, it may, after considering any explanation furnished by the Board, issue such directions consistent with the Act and the rules as the Government may think fit, and the Board shall comply with such directions.