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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(xi) in State Water Resources Regulatory Authority (Manner and Guidelines to Ensure Smooth, Uninterrupted and Leakage free Supply of Water to Farmers) Regulations, 2018

(xi)Running the main canal and the system continuously for the prescribed base period of the crop is preferred. Closing the entire system for 7 to 14 days and again running it till the supply in the canal lasts or crop matures ; whichever is earlier, may be necessary for yearly maintenance.