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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(2) in The Goa State Information Commission (Salaries, Allowance, Terms and Conditions of Services of Officers and other Employees) Rules, 2006

(2)The Under Secretary shall be appointed on deputation from amongst the Officers belonging to the Junior Scale of the Goa Civil Service or holding analogous posts, with 3 years regular service, on terms and conditions as may be laid down by the Government.