Madhya Pradesh High Court
Managing Director Madhya Pradesh Rajya ... vs Eagle Seeds And Biotech Ltd. Thr. Mr. ... on 3 November, 2020
Author: S.C.Sharma
Bench: S.C.Sharma
1 WA-716-2020 The High Court Of Madhya Pradesh WA-716-2020 (MANAGING DIRECTOR MADHYA PRADESH RAJYA KRISHI VIPNAN BOARD AND OTHERS Vs EAGLE SEEDS AND BIOTECH LTD. THR. MR. VAIBHAV JAIN S/O LATE SHRI R.K. JAIN) 4 Indore, Dated : 03-11-2020 Heard through Video Conferencing. Parties through their counsel.
Shri Kamal Airen, learned counsel for the appellant submits that matter has to be heard finally and prays for listing of the matter after a week.
Prayer is allowed.
List on 20.11.2020.
(S.C.SHARMA) (SHAILENDRA SHUKLA)
JUDGE JUDGE
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Digitally signed by Geeta Pramod
Date: 03/11/2020 17:34:59